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[Section 54(3)] [Section 54] [Complete Act]
Central Government Act
Section 54(3)(a) in The Customs Act, 1962
(a) to any major port as defined in the Indian Ports Act, 1908 (15 of 1908 ), or the customs airport at Bombay, Calcutta, Delhi or Madras, or any other customs port or customs airport which the Board may, by notification in the Official Gazette, specify in this behalf, or