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Association Of Unified Telecom, ... vs Department Of ... on 19 May, 2010

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[Complete Act]
Central Government Act
Section 35 in The National Service Act, 1972
35. Powers to delegate. The Central Government may, by notification, direct that all or any of the powers which may be exercised by it under this Act shall, in such circumstances and under such conditions, if any, as may be specified in the notification, be exercised also by any State Government or any other authority owned or controlled by the Central Government.