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Citedby 2 docs
Arjun Agrawal Alias Arjun Lal ... vs The State Of Bihar And Ors. on 27 September, 1991
Sardar Guru Dayal Singh And ... vs The State Of Bihar And Ors. on 9 July, 2007

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[Section 5] [Complete Act]
Central Government Act
Section 5(a) in The Bihar Reorganisation Act, 2000
(a) in the paragraph relating to the territories of the State of Bihar, the folllowing shall be added at the end, namely:-" and the territories specified in section 3 of the Bihar Reorganisation Act, 2000 ";