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sec.105
panchayati raj
[
Section 105(2)
] [
Section 105
] [
Complete Act
]
Central Government Act
Section 105(2)(g) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(g) the payment of honorarium and other allowances to Pradhan and Up- Pradhan under sub- section (2) of section 27;