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motor vehicle act
motor vehicle
motor vehicle act 1939
section 63
[
Section 63(15)(b)
] [
Section 63(15)
] [
Section 63
] [
Complete Act
]
Central Government Act
Section 63(15)(b)(iii) in The Motor Vehicles Act, 1939
(iii) the distinguishing particulars or marks to be carried or exhibited in or on the motor vehicle;