Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian contract act
contract act
indian contract act 1872
contract
contract act 1872
section 25
indian contract act 1872 doctypes:laws
indian acts
indian contract act doctypes:laws
\"indian contract act, 1872\" doctypes:laws
section 25(3) indian contract act
"indian contract act, 1872"
"contract act"
indian contract act: loss of goods pledged
[
Section 25(3)
] [
Section 25
] [
Complete Act
]
Central Government Act
Section 25(3)(c) in The Indian Contract Act, 1872
(c) A finds B' s purse and gives it to him. B promises to give A Rs. 50. This is a contract.