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workmen compensation act
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workmen's compensation act, 1923
32\
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s. 3 of workmens compensation act, 1923
[
Section 32
] [
Complete Act
]
Central Government Act
Section 32(3) in The Workmen' S Compensation Act, 1923
(3) 1[ Every rule made under this section shall be laid, as soon as may be after it is made, before the State Legislature.]