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Patna High Court - Orders
Rajesh Ram vs The State Of Bihar on 17 August, 2012

Patna High Court CR. APP (DB) No.283 of 2012 (4) dt.17-08-2012

IN THE HIGH COURT OF JUDICATURE AT PATNA Criminal Appeal (DB) No.283 of 2012 ====================================================== Rajesh Ram

.... .... Appellant/s

Versus

The State Of Bihar

.... .... Respondent/s

====================================================== Appearance :

For the Appellant/s : Mr. Prem Kumar Jha For the Respondent/s : Mr. APP ====================================================== CORAM: HONOURABLE MR. JUSTICE SHYAM KISHORE SHARMA And

HONOURABLE MR. JUSTICE AMARESH KUMAR LAL ORAL ORDER

(Per: HONOURABLE MR. JUSTICE SHYAM KISHORE SHARMA) ------------

4 17-08-2012 As prayed for on behalf of the appellant, put up this

appeal under the same heading after three weeks.

(Shyam Kishore Sharma, J)

Tahir/- (Amaresh Kumar Lal, J)