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Akhil Bhartiya Grahak Panchayat vs State Of Maharashtra And Ors. ... on 2 September, 2003

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[Section 26(1)] [Section 26] [Complete Act]
Central Government Act
Section 26(1)(i) in The University Grants Commission Act, 1956
(i) specifying the matters in respect of which fees may be charged, and scales of fees in accordance with which fees may be charged, by a college under sub- section (2) of section 12A;