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Section 64(1)(m) in The Patents Act, 1970 ["Section 64(1)"] ["Section 64"] ["Complete Act"]

Citedby 3 docs

M/S.Tvs Motor Company Limited vs M/S.Bajaj Auto Limited on 18 May, 2009

M/S.Tvs Motor Company Limited vs M/S.Bajaj Auto Limited on 18 May, 2009

M/S.Tvs Motor Company Limited vs M/S.Bajaj Auto Limited on 18 May, 2009


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Central Government Act
(m) that the applicant for the patent has failed to disclose to the Controller the information required by section 8 or has furnished information which in any material particular was false to his knowledge;