Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
section 9
marks
[
Section 9(3)
] [
Section 9
] [
Complete Act
]
Central Government Act
Section 9(3)(a) in The Trade Marks Act, 1999
(a) the shape of goods which results from the nature of the goods themselves; or