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land revenue act
[
Section 132(2)
] [
Section 132
] [
Complete Act
]
Central Government Act
Section 132(2)(o) in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
(o) the determination of the price to be paid by under- raiyat for land in respect of which the first option to purchase is exercised;