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Citedby 9 docs - [
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Mohd. Sharique-Ur-Rehman vs State Of Maharashtra on 11 June, 2012
Chimanbhai Ashabhai Patel vs State Of Gujarat And Ors. on 25 April, 1978
Hotilal Parasar vs Director Of Agriculture And Ors. on 29 October, 1971
Jaiwant Rao And Ors. vs State Of Rajasthan And Ors. on 17 August, 1960
Escorts Mahle Ltd. vs State Of Karnataka And Anr. on 18 November, 1999
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section 7(a)
municipality act
[
Section 7
] [
Complete Act
]
Central Government Act
Section 7(1) in The Manipur Municipalities Act, 1994.
(1) Every Nagar Panchayat shall consist of such number of Councillors as may be fixed by the Government from time to time by notification.