Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
punjab reorganisation act 1966
sec. 4
reorganisation act
[
Section 78(4)(A)
] [
Section 78(4)
] [
Section 78
] [
Complete Act
]
Central Government Act
Section 78(4)(A)(iii) in The Punjab Reorganisation Act, 1966
(iii) such other works as are ancillary to the works aforesaid and are of common interest to more than one State;