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Citedby 1 docs
Krishna Prasad Sinha And Anr. vs Vikash Singh And Ors. on 4 December, 2006
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specific relief act
specific relief
specific relief act 1963
specific relief act doctypes:laws
section 6
any other relief
[
Section 6(2)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(2)(a) in The Specific Relief Act, 1963
(a) after the expiry of six months from the date of dispossession; or