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Section 2(s) in The Copyright Act, 1957 ["Section 2"] ["Complete Act"]

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Star India Private Limited vs Leo Burnett (India) Private ... on 24 September, 2002


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Central Government Act
(s) " photograph" includes photo- lithograph and any work produced by any process analogous to photography but does not include any part of a cinematograph film;
1. Subs. by Act 23 of 1983, s. 2 (w. e. f. 9. 8. 1984 )
2. Subs. by s. 3, ibid. (w. e. f. 9. 8. 1984 ) 3 Subs. by Act 65 of 1984, s. 2 (w. e. f. 8. 10. 1984 )