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Capital Punishment : Explanation Of Abbreviation R.C. Repo1
Ibra Akanda And Ors. vs Emperor on 8 February, 1944
State Of Andhra Pradesh vs Rayavarapu Punnayya & Another on 15 September, 1976
Behari And Ors. vs State on 29 April, 1952
Rampal Singh vs State Of U.P. on 24 July, 2012
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Central Government Act
Section 300 in The Indian Penal Code, 1860
300. Murder.-- Except in the cases hereinafter excepted, culpable homicide is murder, if the act by which the death is caused is done with the intention of causing death, or-