Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 2207 docs - [View All]
Capital Punishment : Explanation Of Abbreviation R.C. Repo1
Ibra Akanda And Ors. vs Emperor on 8 February, 1944
State Of Andhra Pradesh vs Rayavarapu Punnayya & Another on 15 September, 1976
Behari And Ors. vs State on 29 April, 1952
Rampal Singh vs State Of U.P. on 24 July, 2012

Loading...
User Queries
[I.P.C.]
Central Government Act
Section 300 in The Indian Penal Code, 1860
300. Murder.-- Except in the cases hereinafter excepted, culpable homicide is murder, if the act by which the death is caused is done with the intention of causing death, or-