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Nirlon Synthetic Fibres & ... vs Municipal Corporation Of Greater ... on 20 December, 2001
Dr. Balbir Singh And Ors. vs M.C.D. And Ors. on 12 December, 1984
Balbir Singh And Ors. vs M.C.D. And Ors. on 12 December, 1984
Dhan Raj Jayna vs S.P. Singh on 12 December, 1972
Beopari Benefit Chit Fund Co. vs Ganpat Rai And Ors. on 31 January, 1972

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[Section 2] [Complete Act]
Central Government Act
Section 2(k) in The Delhi Rent Act, 1995
(k) " prescribed" means prescribed by rules made under this Act;