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Commissioner Of Wakfs vs Golam Ahmed And Others on 13 July, 1990
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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
[
Section 72
] [
Complete Act
]
Central Government Act
Section 72(2) in The Wakf Act, 1995
(2) The Board may in the case of any mosque or orphanage or any particular wakf reduce or remit such contribution for such time as it thinks fit.