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Section 6 in The Protection Of Women From Domestic Violence Act, 2005 ["Complete Act"]
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Shammi Nagpal vs Sudhir Nagpal, Director Of Hotel ... on 6 May, 2008
Sharad Kumar Pandey vs Mamta Pandey on 1 September, 2010

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Central Government Act
6. Duties of shelter homes.- If an aggrieved person or on her behalf a Protection Officer or a service provider requests the person in charge of a shelter home to provide shelter to her, such person in charge of the shelter home shall provide shelter to the aggrieved person in the shelter home.