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Mrs. Shobhana Radhakrishnan vs Mr.R. Krishnamoorthy on 10 January, 2008
Jasbir Kaur vs Kuljit Singh on 21 April, 2008
Anil Kumar Shahi & Ors vs Prof. Ram Sevak Yadav & Ors on 24 July, 2008
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contempt
contempt of courts act
the contempt of courts act, 1971
contempt of courts act 1971 doctypes:laws
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Central Government Act
Section 2(a) in The Contempt Of Courts Act, 1971
(a) contempt of court" means civil contempt or criminal contempt;