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Mrs. Shobhana Radhakrishnan vs Mr.R. Krishnamoorthy on 10 January, 2008
Jasbir Kaur vs Kuljit Singh on 21 April, 2008
Anil Kumar Shahi & Ors vs Prof. Ram Sevak Yadav & Ors on 24 July, 2008
N. Venkata Swamy Naidu vs M/S. Sri Surya Teja Constructions ... on 21 September, 2007
A.P. Verma, Principal Secretary, ... vs U.P. Laboratory Technicians ... on 9 October, 1998

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[Section 2] [Complete Act]
Central Government Act
Section 2(a) in The Contempt Of Courts Act, 1971
(a) contempt of court" means civil contempt or criminal contempt;