Section 6 in The Passport (Entry Into India) Act, 1920
6. 4[ [ Application of Act to Part B States.] Rep. by the Part B States (Laws) Act, 1951 (3 of 1951 ), s. 3 and Sch.
1. Ins. by Act 4 of 1986, s. 2 and Sch. (w. e. f. 15. 5. 1986 ) 2. Subs. by the A. O. 1937 for" L. G". 3. Subs. by Act 36 of 1949, s. 4, for" the Provinces". 4. Ins. by s. 5, ibid.