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Citedby 90 docs - [View All]
Alankar Theatre vs Entertainment Tax Officer, ... on 19 April, 1984
Seshmahal And Ors. vs Government Of Andhra Pradesh And ... on 29 August, 1990
The Tenali National Club vs The Government Of Andhra Pradesh ... on 26 February, 1975
Venkateshwara Theatre vs State Of Andhra Pradesh And Ors on 10 May, 1993
Entertainment Tax Officer, ... vs M/S. Geeta Enterprises on 4 August, 2008

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[Complete Act]
Central Government Act
Section 5 in The Andhra Pradesh Legislative Council Act, 2005
5. Zila Praja Parishads.