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Citedby 216 docs - [View All]
Baljeet Kaur And Ors. vs State Of Haryana And Anr. on 26 September, 1997
Baljeet Kaur @ Kulvinder Kaur vs State Of Haryana on 26 September, 1997
Janabai Narayan Kale vs Narayan Hari Kale And Ors. on 14 March, 1990
Janabai Narayan Kale vs Narayan Hari Kale And Ors. on 14 March, 1990
A.Subash Babu vs State Of A.P.& Anr on 21 July, 2011

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[I.P.C.]
Central Government Act
Section 495 in The Indian Penal Code, 1860
495. Same offence with concealment of former marriage from person with whom subsequent marriage is contracted.-- Whoever commits the offence defined in the last preceding section having concealed from the person with whom the subsequent marriage is contracted, the fact of the former marriage, shall be punished with imprisonment of either description for a term which may extend to ten years, and shall also be liable to fine.