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ST/4753/2008 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

STAMP

NUMBER (SPL.C.A.) No. 4753 of 2008

=================================================

STANDARD AGRO ENGINEERING - Petitioner(s)

Versus

COMMISSIONER OF CENTRAL EXCISE - Respondent(s)

================================================= Appearance :

MR MK VAKHARIA for Petitioner(s) : 1, None for Respondent(s) : 1,

=================================================

CORAM

:

HONOURABLE MR.JUSTICE M.S.SHAH

and

HONOURABLE MR.JUSTICE D.H.WAGHELA

Date

: 20/06/2008 ORAL ORDER

(Per

: HONOURABLE MR.JUSTICE M.S.SHAH)

Office objections shall be removed by 15th July 2008, failing which the matter shall stand dismissed for non-prosecution.

(M.S.

SHAH, J.)

(D.H.

WAGHELA, J.)

zgs/-

   

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