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Title: Introduction and passing of the Appropriation (Railways) Vote on Account Bill, 2012.
MADAM SPEAKER: Now, the House will take up Item Nos. 18 and 19 together.
THE MINISTER OF RAILWAYS (SHRI MUKUL ROY): I beg to move for leave to introduce a Bill to provide for the withdrawal of certain sums from and out of the Consolidated Fund of India for the services of a part of the financial year 2012-13 for the purposes of Railways.
MADAM SPEAKER: The question is:
“That leave be granted to introduce a Bill to provide for the withdrawal of certain sums from and out of the Consolidated Fund of India for the services of a part of the financial year 2012-13 for the purposes of Railways.”
The motion was adopted.
SHRI MUKUL ROY: I introduce** the Bill.
MADAM SPEAKER: The Minister may now move that the Bill be taken into consideration.
SHRI MUKUL ROY: I beg to move**:
“That the Bill to provide for the withdrawal of certain sums from and out of the Consolidated Fund of India for the services of a part of the financial year 2012-13 for the purposes of Railways, be taken into consideration.”
MADAM SPEAKER: The question is:
“That the Bill to provide for the withdrawal of certain sums from and out of the Consolidated Fund of India for the services of a part of the financial year 2012-13 for the purposes of Railways, be taken into consideration.”
The motion was adopted.
MADAM SPEAKER: The House will now take up clause-by-clause consideration of the Bill.
“That clauses 2 and 3 stand part of the Bill.”
The motion was adopted.
Clauses 2 and 3 were added to the Bill.
The Schedule was added to the Bill.
Clause 1, the Enacting Formula and the Long Title were added to the Bill.
SHRI MUKUL ROY: I beg to move:
“That the Bill be passed.”
MADAM SPEAKER: The question is:
“That the Bill be passed.”
The motion was adopted.