IN THE HIGH COURT OF JUDICATURE AT PATNA Miscellaneous Appeal No.181 of 2011 Sri Bal Manohar Jalan

Versus

Smt. Indumati R V Singh & Ors ----------------------------------

3. 17.1.2012. Learned counsel for the appellant

is granted four weeks' peremptory time for

removing all the defects.

N.H./ ( Rakesh Kumar,J.)