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essential commodity act
essential commodities act 1955
essential commodities
[
Section 3(3A)(iii)
] [
Section 3(3A)
] [
Section 3
] [
Complete Act
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Central Government Act
Section 3(3A)(iii)(a) in The Essential Commodities Act, 1955
(a) where the price can, consistently with the controlled price of the foodstuff, if any, fixed under this section, be agreed upon, the agreed price;