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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 425
] [
I.P.C.
]
Central Government Act
Section 425(b) in The Indian Penal Code, 1860
(b) A introduces water in to an ice- house belonging to Z and thus causes the ice to melt, intending wrongful loss to Z. A has committed mischief.