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motor vehicle act
motor vehicle
motor vehicle act 1939
"section 24"
section 7(a)
[
Section 24
] [
Complete Act
]
Central Government Act
Section 24(7) in The Motor Vehicles Act, 1939
(7) The registering authority may, on receipt of an application under sub- section (5) or sub- section (6), renew the certificate of registration for the prescribed period-:]