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Citedby 2 docs
Gujarat Ambuja Cements Ltd. And ... vs Union Of India (Uoi) And Ors. on 25 September, 2001
Jai Bharat Cold Storage And Ors. vs State Of Haryana And Ors. on 8 November, 1979
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essential commodity act
essential commodities act 1955
essential commodities
section 2(e)
[
Section 3(2)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(2)(e) in The Essential Commodities Act, 1955
(e) for prohibiting the withholding from sale of any essential commodity ordinarily kept for sale;