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[Section 32A(1)(d)] [Section 32A(1)] [Section 32A] [Complete Act]
Central Government Act
Section 32A(1)(d)(i) in The Pharmacy Act, 1948
(i) would have satisfied the conditions for registra- tion as set out in section 31, on the date appointed under sub- section (2) of section 30, had they applied for registration on or before that date; or