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LPA/1289/2010 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

LETTERS PATENT APPEAL No. 1289 of 2010

In

SPECIAL CIVIL APPLICATION No. 9393 of 2003

=================================================

H

B BUILDERS PVT. LTD. & 3 - Appellant(s)

Versus

GUJARAT INDUSTRIAL INVESTMENT CORPORATION & 2 - Respondent(s)

================================================= Appearance : MR

RJ OZA for Appellant(s) : 1 - 4. MR RD DAVE for Respondent(s) : 1,

NOTICE SERVED BY DS for Respondent(s) : 2 - 3, 3.2.2,3.2.3 None for Respondent(s) : 3,

=================================================

CORAM

:

HONOURABLE THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA

and

HONOURABLE MR.JUSTICE J.B.PARDIWALA

Date

: 18/02/2011 ORAL ORDER

(Per

: HONOURABLE THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA)

Admitted for hearing. Notices have already been served on the respondents. Some of them have already appeared. No further notice be issued.

[S.

J. MUKHOPADHAYA, CJ.]

[J.

B. PARDIWALA, J.]

Sundar/*

   

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