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Citedby 2 docs
Seth Gulab Chand vs Seth Kudilal And Another on 28 March, 1958
Rasheed vs Saji Basheer on 17 February, 2005
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delhi high court
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(b) in The Delhi High Court Act, 1966
(b) " notified order" means order notified in the Official Gazette.