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Citedby 173 docs - [
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Kishori Lal Potdar vs Debi Prasad Kejriwal And Anr. on 29 October, 1949
Benoari Lal Sarma And Ors. vs Emperor on 21 April, 1943
Province Of Bombay vs Kusaldas S. Advani And Others on 15 September, 1950
Dattatraya Sadashiv Dhond vs Ganpati Ranghu Gaoli on 29 March, 1965
Emperor vs J.K. Gas Plant Manufacturing Co. ... on 20 December, 1946
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government grants act
central government act
the government grant act,1895
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Central Government Act
Section 1 in The Government Grants Act, 1895
1. Title and extent.-
(1)
This Act may be called the 2[ Government] Grants Act, 1895 .
(2)
It extends to the whole of India except 3[ the territories which, immediately before the 1st November, 1956 , were comprised in Part B States] 4[ . 4[