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[Section 363A(4)(a)] [Section 363A(4)] [Section 363A] [I.P.C.]
Central Government Act
Section 363A(4)(a)(iii) in The Indian Penal Code, 1860
(iii) exposing or exhibiting, with the object of obtaining or extorting alms, any sore, wound, injury, deformity or disease, whether of himself or of any other person or of an animal;