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Citedby 11 docs - [View All]
Shiromani Gurudwara Prabhandhak ... vs Mahant Lachhman Dass (Dead) ... on 10 July, 2002
Shiromani Gurdwara Parbandhak ... vs Bhupinder Singh on 12 February, 2007
Balbir Dass vs The Shiromani Gurdwara ... on 16 November, 1978
Shriomani Gurudwara Prabandhak ... vs Shri Som Nath Dass & Ors on 29 March, 2000
Gurdwara Sahib Padshahi Daswin ... vs Kesar Singh Chela Tirath Singh Of ... on 19 January, 1979

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[Complete Act]
Central Government Act
Section 9 in The Delhi Sikh Gurdwaras Act, 1971
9. Right to vote. Every person registered on the electoral roll for the time being in force for any ward for the election of a member of the Committee, shall be entitled while so registered to vote at an election of a member for that ward, provided that no person shall be entitled to vote at an election in more than one ward.