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all acts in india
section 22
telecom regulatory authority of india act "
section 22 title:indian partnership act doctypes: tribunals,others,laws
[
Section 22(2)
] [
Section 22
] [
Complete Act
]
Central Government Act
Section 22(2)(b) in The Telecom Regulatory Authority Of India Act, 1997
(b) the expenses on objects and for purposes authorised by this Act.