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FA/151/1988 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST
APPEAL No. 151 of 1988
=========================================================
STATE
OF GUJARAT - Appellant(s)
Versus
BHAILAL AMBALAL PATEL - Respondent(s)
========================================================= Appearance :
MS
TRUSHA K PATEL, AGP for Appellant(s) : 1, MS MAYA N BHAVNANI for Respondent(s) : 1,
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE MD SHAH
Date
: 15/07/2010
ORAL
ORDER
As
the subject matter of dispute is involving more than Rs.10,00,000/-, it is required to be placed before the Division Bench. Hence, office is directed to place this appeal before the appropriate Court after obtaining appropriate order from Hon'ble The Chief Justice.
(M.D.SHAH,J.)
radhan
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