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motor vehicle act
motor vehicle
motor vehicle act 1939
section 41
section 2(e)
[
Section 41(2)
] [
Section 41
] [
Complete Act
]
Central Government Act
Section 41(2)(e) in The Motor Vehicles Act, 1939
(e) the manner in which registration marks and the particulars referred to in 2[ subsection 3[ (2)] of section 361, and other prescribed particulars shall be- exhibited;