Principal Bench, New Delhi
T.A.No.60/2010
Monday, this the 6th day of September 2010
Honble Shri Shanker Raju, Member (J) Honble Dr. Veena Chhotray, Member (A)
1. Ms. Rajni Yadav w/o Shri Devendra Singh Yadav r/o 2027/158, Ganesh Pura A,
Tri Nagar, Delhi-85
2. Ajay Kumar Yadav s/o Shri Rohtas Singh r/o Vill. & Post Singhawali Ahir Distt. Baghpat (UP)
3. Bale Ram Nagar s/o Shri Kirpal Singh r/o Village Dadu Pur, Post Dankaur Distt. Buland Shahar (Now G B Nagar), UP
4. Krishana Kumar s/o Shri Shyam Lal r/o Opp. Petrol Pump, Gulaothi
Dist. Buland Shahar, UP
5. Hosheyar Singh s/o Shri Balli Singh r/o Vill. Pipalka, Suratpur
Post Bilash Pur,
Distt. Buland Shahar (Now G B Nagar) UP
6. Sanjay Yadav, s/o Late Shri Kans Raj Yadav r/o C/o Mahabir Singh Yadav
H.No.81 (A), Ward No.9
Kishangarh, New Delhi-70
7. Smt. Mamta Devi w/o Shri D R Yadav r/o 44, Krishan Kunj
Laxmi Nagar, Delhi-92
8. Devender Kumar s/o Shri Jaipal Singh R/O a-741, Avantika, Sector 2, Rohini, Delhi
9. Kiran Pal s/o Shri Kali Ram
r/o K-15/17, West Ghonda
Shahdara, Delhi-53
..Applicants
(None for applicants
Versus
1. Municipal Corporation of Delhi through its Assistant Commissioner (Education) Education Department (Head Quarters) Nigam Bhavan, Kashmere Gate, Delhi
2. The Director
Primary Education (HQ)
Old Hindu College Building
Kashmere Gate, Delhi
..Respondents
(By Advocate: Ms. Biji Rajesh for Shri Gaurang Kanth)
O R D E R (ORAL)
Shri Shanker Raju:
It is stated by the respondents that the applicants were the outsiders having not procured the OBC certificate from Delhi and the percentage is not bringing them within the merit of general candidate. In the light of the decision of Apex Court in Municipal Corporation of Delhi v. Veena & others, (2001) 6 SCC 571, such a candidate who holds the OBC certificate from outside is not entitled for appointment on reservation.
2. After hearing learned proxy counsel for respondents and proceeding the applicants ex parte under Rule 15 of CAT (Procedure) Rules, 1987, as nobody appears on their behalf, this TA is dismissed without any order as to costs.
( Dr. Veena Chhotray ) ( Shanker Raju ) Member (A) Member (J)
/sunil/