1

ORDER SHEET

GA No.1175 of 2008 With

CS No.473 of 1987 IN THE HIGH COURT AT CALCUTTA ORIGINAL SIDE

In the matter of: Indian Bank

Versus

Kanoria Jute and Industries Ltd. & Ors.

Before:

The Hon'ble Justice Aniruddha Bose

Date. 27.07.2009 Appearance:

Mr. Jayanta Bhattacharjee Adv., for the petitioner The Court: The matter is adjourned for four weeks on the prayer of the learned Advocate of the applicant bank. (Aniruddha Bose, J.) SP/