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CR.MA/5338/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No. 5338 of 2010
With
CRIMINAL MISC.APPLICATION No. 5339 of 2010
=========================================================
GANESH
JAKSI BHARVAD & 11 - Applicants
Versus
STATE
OF GUJARAT - Respondent
========================================================= Appearance : MR
BM MANGUKIYA for Applicants : 1 - 12.MS BELA A PRAJAPATI for Applicants : 1 -
12.
PUBLIC PROSECUTOR for Respondent : 1, MR SUNIL C PATEL for Respondent : 1,
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date
: 21/06/2010
ORAL
ORDER
At
the joint request of learned counsel for the parties, matters are adjourned to 25.06.2010 at 2=30PM.
(S.R.BRAHMBHATT, J.)
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