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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 68F(1B)
] [
Section 68F
] [
Complete Act
]
Central Government Act
Section 68F(1B)(i) in The Motor Vehicles Act, 1939
(i) if the scheme is published under sub- section (3) of section 68D, until the grant of the permit to the State Transport Undertaking under sub- section (1), or