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all acts in india
trusts act
trust
section 9
[
Section 19B(9)
] [
Section 19B
] [
Complete Act
]
Central Government Act
Section 19B(9)(b) in The Unit Trust Of India Act, 1963
(b) varying the order of attachment so as to release a portion of the property from attachment and directing the sale of the remainder of the attached property; or