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[Section 18(1)(c)(i)(B)] [Section 18(1)(c)(i)] [Section 18(1)(c)] [Section 18(1)] [Section 18] [Complete Act]
Central Government Act
Section 18(1)(c)(i)(B)(1) in The Wealth- Tax Act, 1957
(1) the net wealth, if any, assessed previously under section 16 or section 17, or