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Citedby 7 docs - [View All]
Gulab Chand vs Firm Hanuman Bux Rama Kishan, ... on 16 April, 1958
(Firm) Danmal Parshotam Dass vs (Firm) Babu Ram-Chhote Lal on 26 September, 1935
Ramgopal Sriniwas vs Net Ram And Anr. on 12 December, 1940
Abdul Jabbar And Ors. vs Audhesh Singh Ram Agyan Singh And ... on 9 December, 1952
Perakam Catholic Sangham ... vs Vekkekovilakath Kavutti ... on 7 December, 1936

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[Section 74] [Complete Act]
Central Government Act
Section 74(b) in The Indian Partnership Act, 1932
(b) any legal proceeding or remedy in respect of any such right, title, interest, obligation or liability, or anything done or suffered before the commencement of this Act, or