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Citedby 1 docs
Bangalore Printing And ... vs Soukar T. Premnath on 22 October, 2003
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rent act
what is rent
delhi rent act 1995
delhi-ii
[
Section 2(n)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(n)(ii) in The Delhi Rent Act, 1995
(ii) any person continuing in possession after the termination of his tenancy, but does not include-