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Citedby 2 docs
Sushilkumar R. Ruia vs Second Wealth-Tax Officer on 7 November, 1984
Hardie Trading Ltd. And Anr. vs Addisons Paint And Chemicals Ltd. on 12 September, 2003
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foreigners act
foreigners act doctypes: laws
[
Section 2
] [
Complete Act
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Central Government Act
Section 2(m) in The Foreign Exchange Regulation Act, 1973
(m) " money- changer" means a person for the time being authorised under section 7 to deal in foreign currency;