Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
indian succession act
indian succession act, 1925
succession act
succession
indian succession
"indian succession act"
indian acts
indian succession act doctypes: laws
succession doctypes: laws
indian succession act, 1925 doctypes:subsubsection
[
Section 276(1)
] [
Section 276
] [
Complete Act
]
Central Government Act
Section 276(1)(b) in The Indian Succession Act, 1925
(b) that the writing annexed is his last will and testament,